Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Uttar Pradesh - Subsection Section 74(ii) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual (ii)A suit for ejectment of person in wrongful possession under Section 209 (1) of the Act; and
