Section 106BI(3) in Uttarakhand Panchayati Raj Act, 2016
(3)The powers exercise able by a Zila Panchayat under sub- section (2) to remove obstructions from streets, shall also be exercisable for the removal by the Zila Panchayat of obstructions from any open space, whether vested in the Zila Panchayat or not, which is not private property.
