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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(g) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(g)has directly or indirectly any share or interest in any contract with, by or on behalf of the Panchayat Samiti or Zila Parishad while owning such share or interest; or