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Union of India - Section

Section 36 in Rubber Rules, 1955

36. Pool Fund

(1)A special fund known as the Pool Fund shall be created under sub-section (2) of Section 9. In respect of the Pool Fund for which budget estimates are prepared, the Board shall maintain accounts of receipts and expenditure relating to each financial year.
(2)The audit report on the accounts of the Pool fund together with the explanatory notes shall be put up the Board.