Section 356 in THE RAJASTHAN MADARSA BOARD ACT, 2020
356. राजस्
थान र राज-पत्र, शसतम्बर2,, 2222 भाग 4 (क)(5)The salary and allowances payable to the Chairperson shall be such as may beprescribed.(6)The other conditions of service of the Chairperson shall be such as may beprescribed.
