Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Union of India - Subsection Section 12(t) in Pension Fund Regulatory and Development Authority (National Pension System Trust) Regulations, 2015 (t)it shall open and operate accounts with the Trustee Bank, custodian as may be necessary on behalf of the subscribers;
