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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(1) in The M.P. Cinemas (Regulation) Rules, 1972

(1)All doorways for the use of the public shall be at least four feet six inches wide in the clear. All doors shall open outwards to lie finish with the outside of the wall.