Supreme Court - Daily Orders
The Chief Project Manager Dfccil vs Balwant Singh on 16 January, 2019
ITEM NO.35 REGISTRAR COURT. 2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR RAJESH KUMAR GOEL
IA 80545/2018, in Petition(s) for Special Leave to Appeal (C)
No(s). 16430/2018
THE CHIEF PROJECT MANAGER DFCCIL & ORS. Petitioner(s)
VERSUS
BALWANT SINGH & ORS. Respondent(s)
Date : 16-01-2019 These matters were called on for hearing today.
For Petitioner(s) Mr.Abhishek Singh,Adv.
Mr. Saurabh Mishra, AOR
For Respondent(s) Ms.Vaidruti Mishra, Adv.
Ms. Aishwarya Bhati, AOR
UPON hearing the counsel the Court made the following
O R D E R
No counter affidavit has been filed on behalf of respondent Nos.1-4 despite grant of last opportunity. Further opportunity is declined.
Service is complete qua respondent No.5 but no one has entered appearance on his behalf.
The matter be processed for listing before the Hon’ble Court as per rules.
RAJESH KUMAR GOEL Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2019.01.17 10:20:39 IST Reason: