Madhya Pradesh High Court
Anil Kumar Saket vs The State Of Madhya Pradesh on 1 February, 2022
Author: Virender Singh
Bench: Virender Singh
1 The High Court Of Madhya Pradesh MCRC No. 64055 of 2021 (ANIL KUMAR SAKET Vs THE STATE OF MADHYA PRADESH) Jabalpur, Dated : 01-02-2022 Heard through Video Conferencing.
List alongwith MCrC No.64033/2021.
(VIRENDER SINGH) JUDGE anand Signature Not Verified SAN Digitally signed by ANAND KRISHNA SEN Date: 2022.02.02 17:42:38 IST