Rajasthan High Court - Jaipur
Lalit Kumar Son Of Shri Madan Lal Mahawar vs Shiv Shankar Mahawar S/O Shri Satyapal ... on 23 May, 2023
Author: Ganesh Ram Meena
Bench: Ganesh Ram Meena
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 5307/2020
Lalit Kumar Son Of Shri Madan Lal Mahawar, By Caste Mahajan,
Resident Of Madan Kutir, Sadak No.2, Near Overbridge, Tehsil
And District Alwar Through His Power Of Attorney Krishna Kumar,
Son Of Lalit Kumar Gupta By Caste Mahajan, Resident Of Madan
Kutir, Sadak No. 2 Near Overbridge, Tehsil And District Alwar
----Petitioner
Versus
1. Shiv Shankar Mahawar S/o Shri Satyapal Mahawar, By
Caste Mahajan, Owner/partner Of M/s Jyoti Minerals Sales
Corporation, First Floor, Near Madan Kutir Jublibas
Overbridge, Alwar, Presently At G-177(A), Mia,
Alwar(Raj.)
2. M/s Jyoti Minerals Sales Corporation, First Floor, Madan
Kutir Jublibas, Sadak No.2, Near Overbridge Through Its
Partner Shiv Shankar Mahawar Son Of Satyapal Mahawar,
By Caste Mahajan, First Floor, Madan Kutir Jublibas,
Sadak No. 2, Near Overbridge, Alwar, Presently At G-
177(A), Mia , Alwar(Raj.)
----Respondents
For Petitioner(s) : Mr. Alok Chaturvedi For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA Order 23/05/2023 Learned counsel for the petitioner submits that this writ petition has become infructuous.
The writ petition is dismissed as having become infructuous.
(GANESH RAM MEENA),J Om 63 (Downloaded on 11/11/2023 at 05:32:50 PM) Powered by TCPDF (www.tcpdf.org)