Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51B] [Entire Act]

State of Maharashtra - Subsection

Section 51B(4) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(4)[ The provisions of this section shall not apply when the President is elected under section 51A-1A.] [Added by Maharashtra Act No. 9 of 2017, dated 12.1.2017.]