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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(5) in The M.P. Licensing Board (Electrical) Regulations, 1960

(5)To keep instruments in good order. - Every contractor shall keep the instruments required under schedule in good working order. The instruments shall be open to inspection by the Electrical Inspector to Government or his representatives on demand.