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State of Odisha - Section

Section 3 in Rules Relating to Staff of the Orissa State Bar Council

3. Appointment of the staff.

- The Bar Council of Orissa shall appoint a Secretary, and a full fledged staff as are necessary for the purpose of effectively carrying on its business. The pay of the staff at par with the State Govt, employee as per cadre which shall be determined by the Executive Committee from time to time.