Delhi High Court - Orders
Dda vs Derc And Ors on 24 May, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~2 & 3-R
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7292/2009 & CM APPL. 3046/2009 & CM APPL.
17250/2014
DDA ..... Petitioner
Through: None.
versus
DERC AND ORS. ..... Respondents
Through:
+ W.P.(C) 5307/2012 & CM APPL. 10847/2012
DELHI STATE INDUSTRIAL AND INFRASTRUCTURE
DEVELOPMENT CORP. ..... Petitioner
Through: None.
versus
DELHI ELECTRICITY REGULATORY COMMISSION
AND ANR. ..... Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 24.05.2022
1. None appears for the petitioner.
2. It is seen that none had appeared for the petitioner on the previous hearing as well (that is, hearing held on 03.07.2019).
Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:30.05.20223. The petition is dismissed in default.
VIBHU BAKHRU, J AMIT MAHAJAN, J MAY 24, 2022 Ch Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:30.05.2022