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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1)(a) in The Oil Mines Regulations, 2017

(a)a key plan with reference to the national grid showing the area duly demarcated in which operations for winning of petroleum or natural gas and ancillary operations are carried on;