Section 27 in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009
27. Conditions for further public offer.
- An issuer may make a further public offer if it satisfies the conditions specified in clauses (d) and (e) of sub-regulation (1) of regulation 26 and if it does not satisfy those conditions, it may make a further public offer if it satisfies the conditions specified in sub-regulation (2) of regulation 26.
