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State of West Bengal - Section

Section 286 in West Bengal Municipal Act, 1993

286. Power of Board of Councilors to define and alter limit of bustee or slum.

(1)The Board of Councilors may define the external limits of any bustee or slum and may, from time to time, alter such limits.
(2)The Board of Councilors shall maintain a list of all bustees or slums within the municipal area with such particulars thereof as may be prescribed.