Section 3 in The Medical Termination Of Pregnancy Rules, 2003
3. Composition and tenure of District Level Committee
(1)One member of the district level committee shall be the Gynecologist/Surgeon/Anaesthetist and other members from the local medical profession, non-governmental organisations, and Panchayati Raj Institution of the district:Provided that one of the members of the committee shall be a woman.(2)Tenure of the Committee shall be for two calendar years and the tenure of the non-Government members shall not be more than two terms.
