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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Goa - Subsection

Section 23(8) in The Goa Private Security Agencies Rules, 2008

(8)Every private security guard or supervisor shall carry on his person the photo identity card issued by the Agency and shall produce it on demand for inspection by the Controlling Authority or any other officer authorized by it in this behalf.