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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Maharashtra - Subsection

Section 79(9) in The Maharashtra Narcotic Drags and Psychotropic Substances Rules, 1985

(9)The limit of the amount of medicinal opium to be supplied to any person in any calendar year shall be 200 kgs. and individual indents shall not be for less than 2.5 kgs. or more than 50 kgs. at a time except in case of special urgency.