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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Bihar - Subsection

Section 19(2)(a) in Bihar and Orissa Dangerous Drugs Rules, 1934

(a)Every package or bottle containing ecognine, cocaine, morphine, diacetylmorphine, medicinal hemp or medicinal opium or their respective salts with the amount of the drugs in such package or bottle;