Supreme Court - Daily Orders
Shantabai Tarachand Pardeshi Since ... vs Sayyad Murtuza Sayyad Ali Since ... on 14 September, 2021
Bench: Sanjay Kishan Kaul, M.M. Sundresh
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
MISCELLANEOUS APPLICATION NO. 1354/2021
IN
CIVIL APPEAL NO.1490/2017
SHANTABAI TARACHAND PARDESHI SINCE DECEASED
THR. LRS SHRI LAXMAN TARACHAND
PARDESHI & ORS. Petitioner(s)
VERSUS
SAYYAD MURTUZA SAYYAD ALI SINCE
DECEASED THR. LRS MIRDEHQAN S.M.
AND OTHERS Respondent(s)
O R D E R
Office report shows that the appellants have not filed undertaking in terms of order dated 08.07.2021.
The legal implication of the same would be the decree would be executable forthwith. If, however, the appellants have taken advantage of the order dated 08.07.2021 and still do not vacate on or before 31.10.2021, the appellants would still be liable to be proceeded against for violation of what was the understanding with which the extended time was granted by this Court on 08.07.2021.
The M.A. stands disposed of.
....................J. Signature Not Verified [SANJAY KISHAN KAUL] Digitally signed by Charanjeet kaur Date: 2021.09.14 17:31:15 IST Reason: ...................J. [M.M. SUNDRESH] NEW DELHI, SEPTEMBER 14, 2021.
ITEM NO.3 Court 6 (Video Conferencing) SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No. 1364/2021 in C.A. No. 1490/2017
SHANTABAI TARACHAND PARDESHI SINCE DECEASED THR. LRS SHRI LAXMAN TARACHAND PARDESHI Petitioner(s) VERSUS SAYYAD MURTUZA SAYYAD ALI SINCE DECEASED THRO. LRS MIRDEHQAN S.M. AND OTHERS Respondent(s) (FOR ADMISSION ) Date : 14-09-2021 This petition was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL HON'BLE MR. JUSTICE M.M. SUNDRESH For Petitioner(s) By Courts Motion, AOR For Respondent(s) Mr. Rajat Sehgal, Adc.
Mr. Vikas Mehta, AOR UPON hearing the counsel the Court made the following O R D E R M.A. stands disposed of in terms of the signed order.
[CHARANJEET KAUR] [POONAM VAID] ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) [ Signed order is placed on the file ]