Delhi High Court - Orders
Krishna Devi vs State (Govt. Of Ncvt Of Delhi) & Anr on 14 March, 2024
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 4793/2019
KRISHNA DEVI ..... Petitioner
Through: Mr. Amit Kumar, Adv.
versus
STATE (GOVT. OF NCVT OF DELHI)
& ANR. ..... Respondents
Through: Mr. Utkarsh, APP for the
State
CORAM:
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 14.03.2024 At request of the learned counsel for the petitioner, list on 14.08.2024.
AMIT MAHAJAN, J MARCH 14, 2024 'KDK' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/03/2024 at 02:33:24