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Delhi High Court - Orders

Krishna Devi vs State (Govt. Of Ncvt Of Delhi) & Anr on 14 March, 2024

                                      $~35
                                      *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                      +           CRL.M.C. 4793/2019

                                                  KRISHNA DEVI                                                          ..... Petitioner
                                                                                     Through:                Mr. Amit Kumar, Adv.

                                                                                     versus

                                                  STATE (GOVT. OF NCVT OF DELHI)
                                                  & ANR.                          ..... Respondents
                                                                Through: Mr. Utkarsh, APP for the
                                                                         State

                                                  CORAM:
                                                  HON'BLE MR. JUSTICE AMIT MAHAJAN
                                                               ORDER

% 14.03.2024 At request of the learned counsel for the petitioner, list on 14.08.2024.

AMIT MAHAJAN, J MARCH 14, 2024 'KDK' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/03/2024 at 02:33:24