Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 193 in Bihar Education Code, 1961 193. College Sessions. - The session begins in July and ends in June. The maximum number of seats available for the two types of courses is 145. Candidates are admitted free of any tuition fee.
