Section 1 in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959
1. Short title, extent and commencement.
(1)These Rules may be called the Rajasthan Zamindari & Biswedari Abolition Rules, 1959.(2)They shall extend to the whole of the State of Rajasthan.(3)They shall come into force on the date on which the Act comes into force.
