Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Meghalaya - Subsection Section 17(5) in Meghalaya Community Participation and Public Services Social Audit Act, 2017 (5)The District Social Audit Coordinator shall ensure that the proceedings of the Public Hearings are properly recorded and documented.
