Section 6(v) in The Bihar Journalist Welfare Fund Rules, 2010
(v)'Journalist' means the Journalist/Photographer/Editor/News Editor/Sub Editor/Cartoonist as per Working Journalist Act, 1955 (as amended and defined from time to time) who are affiliated to any daily/weekly/ fortnightly news paper/ magazine/agency/electronic media/news portal/ channel/news agency etc. (including press reporters/cameramen on contract/stringer)and they must be in the profession for at least two years.
