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State of Odisha - Section

Section 34 in The Orissa Rules for the Preparation and Publication of State Text-Books for Primary Schools, 1963

34.

If it becomes necessary to make such additions, omissions or alterations in the selected manuscript, as would involve a lot of time and labour, it will be open to the Working Committee to got such work done by an expert in the subject. In such an event, the expert selected would be given remuneration for the work done which shall be sanctioned by Government on the recommendation of the Press Preparation and Publication Committee.