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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(1) in Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admission to the Full Time Professional Undergraduate Technical Courses) Rules, 2017

(1)The Unaided Private Professional Educational Institution shall admit Candidates through the Centralised Admission Process (CAP) as referred in sub-section (3) of section 3 of the Act. The stages of CAP shall be as stated below,-
(a)Display or publishing of Information Brochure by the Competent Authority ;
(b)Filling Online Application Form by Candidate for participation in the Centralised Admission Process ;
(c)Document Verification at Facilitation Centre by the Candidate in person ;
(d)Display or publishing of provisional merit lists, submission of grievances, if any, and display or publishing of final merit lists ;
(e)Display of available Category wise Seats (Seat Matrix) for CAP Round I ;
(f)Filling up and Confirmation of Online Option Form having preferences of Courses and Institutions before CAP Round I. Candidates may fill in choices of Institutes and Courses in decreasing order of their preference as specified by Competent Authority. The option form once confirmed shall be considered for allotment in CAP Round I ;
(g)Display of Provisional Allotment of CAP Round I indicating allotted institute and Course.