Calcutta High Court
Nicco Corporation Ltd vs Autodesk India Pvt. Ltd on 27 November, 2013
Author: I. P. Mukerji
Bench: I. P. Mukerji
ORDER SHEET
G.A. No. 2681 of 2013
C.S. No. 315 of 2013
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
NICCO CORPORATION LTD.
Versus
AUTODESK INDIA PVT. LTD.
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
Date : 27th November, 2013.
Appearance :
Mr. Abhrajit Mitra, Adv.
Mr. J. Chowdhury, Adv.
Mr. Subhopriyo Mukherjee,Adv Ms. Nikita Jhunjhunwala, Adv.
The Court : The existing interim order is extended till 9th December 2013 or until further order whichever is earlier. Let this application be listed within the first ten "New Motions" in the monthly list of December 2013, if not taken up earlier.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(I. P. MUKERJI, J.) SB-1