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Calcutta High Court

Nicco Corporation Ltd vs Autodesk India Pvt. Ltd on 27 November, 2013

Author: I. P. Mukerji

Bench: I. P. Mukerji

ORDER SHEET

                                G.A. No. 2681 of 2013
                                C.S. No. 315 of 2013
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE



                            NICCO CORPORATION LTD.
                                    Versus
                            AUTODESK INDIA PVT. LTD.


       BEFORE:

       The Hon'ble JUSTICE I. P. MUKERJI

Date : 27th November, 2013.

Appearance :

Mr. Abhrajit Mitra, Adv.
Mr. J. Chowdhury, Adv.
Mr. Subhopriyo Mukherjee,Adv Ms. Nikita Jhunjhunwala, Adv.
The Court : The existing interim order is extended till 9th December 2013 or until further order whichever is earlier. Let this application be listed within the first ten "New Motions" in the monthly list of December 2013, if not taken up earlier.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(I. P. MUKERJI, J.) SB-1