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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Odisha - Subsection

Section 39(a) in The Orissa Municipal Corporation Rules, 2004

(a)keep in any premises, for any purpose whatsoever,-
(i)any article specified in Part I of Schedule C as provide; and
(ii)any article specified in Part II of Schedule C in excess of the specified quantity as provided; and