Jammu & Kashmir High Court - Srinagar Bench
M/S Makoff Printers Th. Prp Zahoor Ah. ... vs State Of Jk And Ors on 26 April, 2022
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
S. No. 41
Regular List
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR.
CM No. 4720/2019 in
OWP No. 79/2017
M/S MAKOFF Printers Th. PRP Zahoor Ah. Dar
...Petitioner(s)
Through: None
Vs
State of JK and Ors.
...Respondent(s)
Through: None
CORAM:
Hon'ble Mr. Justice Javed Iqbal Wani, Judge
ORDER
26.04.2022 List this matter before some other Bench on 7th July, 2022.
(Javed Iqbal Wani) Judge Srinagar.
26.04.2022 "Sakeena"