Section 40 in The Orissa Rules for the Preparation and Publication of State Text-Books for Primary Schools, 1963
40.
No writer shall use in his manuscript any copyright material of any other author without the written permission of the author if he is alive or of his legal heirs if he is dead. If a writer has used such Copyright material, he shall mention the fact in the prescribed form (Appendix-III) and enclose with it the written permission in original regarding the copyright.
