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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Chattisgarh - Subsection

Section 68(2) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(2)Subject to the provision of clause (3) an enrolled student who occupies a Hostel or other housing facility of the Vishwavidyalaya shall, pay to the Vishwavidyalaya such hostel fee as may be determined by the Board prior to the beginning of Semester.