Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Jammu-Kashmir - Subsection Section 8(5) in Jammu and Kashmir Micro and Small Enterprises Facilitation Council Rules, 2017 (5)The Council shall examine the reference at preliminary stage to check the fee or competency of MSE unit to file the reference.
