Bombay High Court
Dhanraj S/O. Vasant Badge And Others vs The State Of Maharashtra And Anr on 3 October, 2018
Author: Vibha Kankanwadi
Bench: T. V. Nalawade, Vibha Kankanwadi
1 Cri.Apln 1359-2018 & 1306-2018
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CRIMINAL APPLICATION NO. 1359 OF 2018
Bhikubai w/o Bhagwan More and others ...Applicants
Versus
The State of Maharashtra and another ...Respondents
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Advocate for applicants absent. Mr. S. J. Salgare, Addl. Public Prosecutor, for respondent No.1/ State.
Advocate for respondent No.2 absent.
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WITH CRIMINAL APPLICATION NO. 1306 OF 2018 Dhanraj s/o Vasant Badge and others ...Applicants Versus The State of Maharashtra and another ...Respondents
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Advocate for applicants absent. Mr. S. J. Salgare, Addl. Public Prosecutor, for respondent No.1/ State.
Advocate for respondent No.2 absent.
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CORAM : T. V. NALAWADE & SMT.VIBHA KANKANWADI. JJ.
DATE : 03-10-2018. PER COURT :
1. Nobody present for both the sides.
2. If nobody turns up on next date, the matter itself will be dismissed.
3. Stand over to 15-10-2018.
(SMT. VIBHA KANKANWADI) (T. V. NALAWADE)
JUDGE JUDGE
vjg/-.
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