Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of Kerala - Subsection Section 82(c) in Kerala Factories Rules, 1957 (c)the automatic device mentioned in clause (b) shall be maintained in an efficient state and be kept in position whenever the machinery working.
