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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Manipur - Subsection

Section 10(2)(i) in Manipur Lokayukta Rules, 2018

(i)circulate the vacancies to the Registrar of the High Courts, Chief Secretaries of the State Governments and Secretaries in the Departments of the State Government of Manipur calling for nomination of eligible candidates; and