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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 44(2)(j) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014

(j)The payments of charge and expenditure relating to the consultancy work undertaken by the University in pursuance of the provision of this Act, and the statutes, and the rules made thereunder: