Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Delhi High Court - Orders

Apl Apollo Tubes Limited vs M/S Steel Track & Ors on 12 December, 2023

Author: C. Hari Shankar

Bench: C.Hari Shankar

                             $~29
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         CS(COMM) 488/2023
                                       APL APOLLO TUBES LIMITED                ..... Plaintiff
                                                    Through: Mr. Tushar A., John, Adv.

                                                                            versus

                                       M/S STEEL TRACK & ORS.                    ..... Defendants
                                                     Through: Mr. Venkita Subramoniam T.R.
                                                     and Mr. Rahat Bansal, Advs. for D-1 and 6
                                       CORAM:
                                       HON'BLE MR. JUSTICE C.HARI SHANKAR
                                                                            ORDER

% 12.12.2023 IA 13245/2023 (under Order XXXIX Rules 1 and 2 of the CPC) IA 13246/2023 (under Order XXVI Rule 9 of the CPC) Re-notify for hearing and disposal at the end of the Board on 11 January 2024.

C. HARI SHANKAR, J.

DECEMBER 12, 2023 dsn Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/12/2023 at 01:36:08