Delhi High Court - Orders
Apl Apollo Tubes Limited vs M/S Steel Track & Ors on 12 December, 2023
Author: C. Hari Shankar
Bench: C.Hari Shankar
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 488/2023
APL APOLLO TUBES LIMITED ..... Plaintiff
Through: Mr. Tushar A., John, Adv.
versus
M/S STEEL TRACK & ORS. ..... Defendants
Through: Mr. Venkita Subramoniam T.R.
and Mr. Rahat Bansal, Advs. for D-1 and 6
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 12.12.2023 IA 13245/2023 (under Order XXXIX Rules 1 and 2 of the CPC) IA 13246/2023 (under Order XXVI Rule 9 of the CPC) Re-notify for hearing and disposal at the end of the Board on 11 January 2024.
C. HARI SHANKAR, J.
DECEMBER 12, 2023 dsn Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/12/2023 at 01:36:08