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[Cites 0, Cited by 2] [Section 11A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11A(iii) in U.P Consolidation of Holdings Act, 1953

(iii)valuation of plots, trees, wells and other improvements, where the question is sought to be raised by a tenure-holder of the plot or the owner of the tree, well or other improvements recorded in the annual register under Section 10,