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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(2) in Statutes of the Homoeopathy University, Jaipur, 2011

(2)The Controller of Examinations shall have the following powers and functions, namely : -
(a)to oversee all arrangements regarding conducting of examinations in the University;
(b)to coordinate/setting of question papers, by the course instructors;
(c)to arrange moderation of question-papers and evaluation of answer-scripts, where necessary;
(d)to arrange for printing and safe-keeping of the question papers;
(e)to regulate the conduct of examinations;
(f)to ensure expeditious evaluation of answer scripts;
(g)to prepare and publish the results;
(h)to ensure secrecy, safety and security of all documents relating to the examination, including the question- papers and t he answer-scripts;
(i)to report President on the conduct of examinations and publication of results as frequently as necessary: and
(j)to do all things necessary and convenient for the efficient functioning of the office of the Controller of Examinations.