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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Uttar Pradesh - Subsection

Section 47(2)(b) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(b)a list in Z. A. Form 49-E of lands enumerated in sub-section (2) of Section 122-C mentioned above; and