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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(1)(xii) in The Compensatory Afforestation Fund Act, 2016

(xii)undertake any other work as may be assigned by the governing body or steering committee of the State Authority or the State Government, from time to time.