Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] State of Rajasthan - Section Section 34 in The Rajasthan District Boards Act, 1954 34. Election of Chairman. - Every Board shall have a Chairman who shall be elected by the members of the Board from amongst themselves in the prescribed manner.
