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[Cites 0, Cited by 0] [Section 365] [Entire Act]

Bengal Presidency - Subsection

Section 365(h) in Police Regulations, Bengal , 1943

(h)When proceeding to send a telegram, dafadars, or chaukidars shall wear their uniform, or shall come with their appointment letter, which they shall show to enable the Post and Telegraph Master to identify them.