Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12A] [Entire Act] State of Rajasthan - Subsection Section 12A(3) in Rajasthan Stamp Rules, 2004 (3)The Procedure to regulate the use of E-Stamping Machine or any other Machine so authorized shall be such as the Inspector General of Stamps may, by order determine.
