Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7] [Entire Act]

State of Tamilnadu - Section

Section 7 in Tamil Nadu Industrial Establishments (Conferment of Permanent Status to Workmen) Act, 1981

7. Act not to apply to workmen employed in certain industrial establishment.

- Nothing contained in this Act, shall apply to workmen employed in an industrial establishment engaged in the construction of buildings, bridges, roads, canals, dams or other construction work whether structural, mechanical or electrical.