Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Andhra Pradesh - Subsection

Section 29(2) in Andhra Pradesh Agricultural University Act, 1963

(2)The University may, at any time, with the approval of the Government close down, either permanently or temporarily, any of the Agricultural Experiment Station specified in sub-section (1).