Supreme Court - Daily Orders
Dharmendra Kumar Sharma vs State Of U.P. on 11 September, 2018
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.24 COURT NO.3 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 30194/2018
(Arising out of impugned final judgment and order dated 19-09-2017
in WA No. 32331/2015 passed by the High Court Of Judicature At
Allahabad)
DHARMENDRA KUMAR SHARMA & ORS. Petitioner(s)
VERSUS
STATE OF U.P. & ORS. Respondent(s)
(FOR I.R. and IA No.123282/2018-CONDONATION OF DELAY IN FILING and
IA No.123285/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.123283/2018-EXEMPTION FROM FILING O.T. and IA
No.123281/2018-PERMISSION TO FILE PETITION (SLP/TP/WP/..) )
Date : 11-09-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Rajesh, Adv.
Ms. Pallavi Pratap, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Permission to file SLP is granted. Delay condoned.
The special leave petition is dismissed. Pending applications are disposed of. (MEENAKSHI KOHLI) (KAILASH CHANDER) COURT MASTER Signature Not Verified ASSISTANT REGISTRAR Digitally signed by SANJAY KUMAR Date: 2018.09.11 16:49:33 IST Reason: